Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(10A) in The Gujarat Housing Board Act, 1961 (10A)[ "land acquisition law" means the Land Acquisition Act, 1894 (I of 1894) as in force in the State of Gujarat;] [This clause was inserted by Gujarat 13 of 1973, section 2(1).]
