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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(7) in The Asansol Municipal Corporation Act, 1990.

(7)[] [Sub-section (7) substituted by W.B. Act 17 of 1995.] The Corporation shall prepare the revised budget estimate for a year along with the budget estimate for the next year in such manner as may be prescribed.