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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(7) in The SreeNarayanaGuru Open University Act, 2021

(7)The Registrar shall prepare and update the Handbook of the Statutes, Ordinances and Regulations approved by the University from time to time and make it available to all the respective members of the authorities and officers of the University.