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[Cites 0, Cited by 0] [Section 147(14)] [Section 147] [Entire Act]

State of Tamilnadu - Subsection

Section 147(14)(a) in Tamil Nadu Educational Inspection Code

(a)from which he has exercised, or Possesses a right of appeal under -
(i)rules or orders regulating his conditions of service; or
(ii)the terms of his contract of service;