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State of Jharkhand - Section

Section 64 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

64.

If suitable persons are not available for promotion to the Supertime scale of clerk it would be open to the appointing authority to fill up the said posts by direct recruitment, subject to the prior concurrence of the High Court. The qualification for direct recruitment in the posts of Supertime Scale shall be B.A., B.Sc. and B. Com. or an equivalent degree from the recognised University and also degree in Bachelor of Law.Special Qualification