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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(6) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(6)The Gandak and its tributaries in Indian territories within the limits of the Gorakhpur District including an area within a direct distance of 5 kilometres from either bank of the main stream of the Gandak River, taking this stream at its cold season level.