Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Madhya Pradesh High Court

Santram Pradhan vs The State Of Madhya Pradesh on 9 July, 2018

                                                 1                           MCRC-25599-2018
                  The High Court Of Madhya Pradesh
                            MCRC-25599-2018
                               (SANTRAM PRADHAN Vs THE STATE OF MADHYA PRADESH)

    1
    Jabalpur, Dated : 09-07-2018
          Shri D.S. Thakur, Advocate for the applicant.
          Shri A. Singh, Govt. Adv. for the respondent/State.

Case diary is not available. Learned counsel for the State seeks and is granted time to produce the case diary on the next date of hearing.

List on 13/7/2018.

(RAJEEV KUMAR DUBEY) JUDGE m/-

Digitally signed by MONIKA CHOURASIA

Date: 2018.07.09 16:29:24 +05'30'