Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 23 in Karnataka State Road Safety Authority Act, 2017 23. Expenses. - All expenses of administration of the fund including the salary and allowances of the staff and other employees shall be met from the Fund.
