Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(5) in The Hazardous Wastes (Management And Handling) Rules, 1989 (5)Any occupier importing or exporting hazardous wastes shall provide detailed information in Form 7-A to the Customs authorities.
