Madhya Pradesh High Court
Naresh Yadav @ Naresh Pradhan @ Naresh ... vs The State Of Madhya Pradesh on 9 July, 2019
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THE HIGH COURT OF MADHYA PRADESH
MCRC-27767-2019
(Naresh Yadav @ Naresh Pradhan Vs. State of M.P.)
Gwalior, Dated : 09/07/2019
Shri Sushil Goswami, learned counsel for the applicant.
Shri Manoj Dwivedi, learned Public Prosecutor for the
respondent/State.
Let default be cured as pointed out by the office within three working days.
List the case in the next week.
(S.A. Dharmadhikari) Judge rahul RAHUL SINGH PARIHAR 2019.07.11 12:02:50 +05'30'