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Madhya Pradesh High Court

Naresh Yadav @ Naresh Pradhan @ Naresh ... vs The State Of Madhya Pradesh on 9 July, 2019

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                  THE HIGH COURT OF MADHYA PRADESH

                                MCRC-27767-2019

                (Naresh Yadav @ Naresh Pradhan Vs. State of M.P.)

        Gwalior, Dated : 09/07/2019

              Shri Sushil Goswami, learned counsel for the applicant.

              Shri Manoj Dwivedi, learned Public Prosecutor for the

        respondent/State.

Let default be cured as pointed out by the office within three working days.

List the case in the next week.

(S.A. Dharmadhikari) Judge rahul RAHUL SINGH PARIHAR 2019.07.11 12:02:50 +05'30'