Gauhati High Court
Page No.# 1/2 vs The Union Of India And 4 Ors on 4 August, 2023
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/2
GAHC010160862023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4398/2023
BANDANA BURAGOHAIN AND ANR
W/O- LT. JATIN BURAGOHAIN, RESIDENT OF VILL- PANBECHA, P.O.
BETENA, P.S. SIVASAGAR, DIST.- SIVASAGAR, PIN- 785663, ASSAM
2: MISS GARGI BURAGOHAIN
D/O- LT. JATIN BURAGOHAIN
RESIDENT OF VILL- PANBECHA
P.O. BETENA
P.S. SIVASAGAR
DIST.- SIVASAGAR
PIN- 785663
ASSA
VERSUS
THE UNION OF INDIA AND 4 ORS.
REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENSE, NEW DELHI-
110001
2:THE CHIEF OF THE AIR STAFF
IAF
AIR HEADQUARTERS (VB)
NEW DELHI- 110001
3:THE DIRECTORATE OF AIR VETERANS
AIR FORCE RECORD OFFICE
SUBROTO PARK
NEW DELHI- 110010
4:THE DEPUTY CONTROLLER OF DEFENSE ACCOUNTS (AIR FORCE)
SUBROTO PARK
NEW DELHI- 110001
5:DR. MRINALI KONWAR GOHAIN
Page No.# 2/2
W/O- SRI CHURA GIRI
AN ASSO. PROFESSOR
HINDI DEPARTMENT
MARGHERITA COLLEGE
P.O. AND P.S. MARGHERITA
DISTRICT- TINSUKIA
PIN- 78618
Advocate for the Petitioner : MR. S CHAUHAN
Advocate for the Respondent : DY.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 04/08/2023 After hearing the submission of the petitioners' counsel, it appears that the matter pertains to Civil Bench III.
Registry to verify and list the matter before the appropriate Bench, JUDGE sukhamay Comparing Assistant