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Gauhati High Court

Page No.# 1/2 vs The Union Of India And 4 Ors on 4 August, 2023

Author: Suman Shyam

Bench: Suman Shyam

                                                                   Page No.# 1/2

GAHC010160862023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4398/2023

         BANDANA BURAGOHAIN AND ANR
         W/O- LT. JATIN BURAGOHAIN, RESIDENT OF VILL- PANBECHA, P.O.
         BETENA, P.S. SIVASAGAR, DIST.- SIVASAGAR, PIN- 785663, ASSAM

         2: MISS GARGI BURAGOHAIN
          D/O- LT. JATIN BURAGOHAIN
          RESIDENT OF VILL- PANBECHA
          P.O. BETENA
          P.S. SIVASAGAR
          DIST.- SIVASAGAR
          PIN- 785663
         ASSA

         VERSUS

         THE UNION OF INDIA AND 4 ORS.
         REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENSE, NEW DELHI-
         110001

         2:THE CHIEF OF THE AIR STAFF
          IAF
         AIR HEADQUARTERS (VB)
          NEW DELHI- 110001

         3:THE DIRECTORATE OF AIR VETERANS
         AIR FORCE RECORD OFFICE
          SUBROTO PARK
          NEW DELHI- 110010

         4:THE DEPUTY CONTROLLER OF DEFENSE ACCOUNTS (AIR FORCE)
          SUBROTO PARK
          NEW DELHI- 110001

         5:DR. MRINALI KONWAR GOHAIN
                                                                                         Page No.# 2/2

               W/O- SRI CHURA GIRI
               AN ASSO. PROFESSOR
               HINDI DEPARTMENT
               MARGHERITA COLLEGE
               P.O. AND P.S. MARGHERITA
               DISTRICT- TINSUKIA
               PIN- 78618

Advocate for the Petitioner    : MR. S CHAUHAN

Advocate for the Respondent : DY.S.G.I.




                                     BEFORE
                        HONOURABLE MR. JUSTICE SUMAN SHYAM

                                               ORDER

Date : 04/08/2023 After hearing the submission of the petitioners' counsel, it appears that the matter pertains to Civil Bench III.

Registry to verify and list the matter before the appropriate Bench, JUDGE sukhamay Comparing Assistant