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[Cites 0, Cited by 0] [Section 20A] [Entire Act]

State of Tamilnadu - Subsection

Section 20A(4) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(4)The licence shall be in Form P and shall be subject to such terms, conditions and restrictions specified therein.