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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(1)The Commissioner shall examine at least one bridge of each different pattern or type and satisfy himself about the adequacy with reference to safety of -
(a)the general design of the bridge;
(b)designs of different parts or portions of the bridge;
(c)the construction and erection of the whole structure of the bridge;
(d)girder spans and their bedding at all four supports; and
(e)type and design of bearings in regard to pre-stressed bridges.