Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Odisha - Subsection

Section 105(4) in The Orissa Development Authorities Rules, 1983

(4)Any casual vacancy in the office of the Chairman or a member of the Art Commission caused by resignation or otherwise shall be filed by fresh appointment under Sub-section (1) of Section 88.