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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4)(b) in Tamil University Act, 1982

(b)to issue all notice a convening meetings of the Senate, the Syndicate the Faculties, the Board of Studies and of any Committee appointed by the authorities of the University;