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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Telangana - Subsection

Section 87(2) in Telangana Panchayat Raj Act, 2018

(2)Whoever violates this provision is liable for a penalty of not more than rupees five thousand to be paid to the respective Gram Panchayat and rupees one thousand per day on continuing of such offence.