Section 64(1)(g) in The M.P. Vat Act, 2002

[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(1)(g) in The M.P. Vat Act, 2002

(g)fails or neglects to issue Act, invoice or cash memorandum or to keep or preserve the counter foil of the Act, invoice or cash memorandum as required under Section 40; or

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State of Madhya Pradesh - Subsection

Section 64(1)(g) in The M.P. Vat Act, 2002