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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Tripura - Subsection

Section 9(4)(ii) in The Tripura Courts Stenographers' Service Rules, 1983

(ii)The inter-District transfer of Stenographers of all Grades shall be made by the High Court on the recommendation of the D.P.C.