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[Cites 0, Cited by 0] [Section 23(9)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(9)(a) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(a)Assist the Extension Services on the development of plans for training of cultivators and others who are not students of the college and shall recommend to the Director of Extension Services, the issuance of diplomas, certificates or other recognition to those meeting the prescribed requirements; and