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[Cites 0, Cited by 0] [Section 63F] [Entire Act]

State of West Bengal - Subsection

Section 63F(2) in The West Bengal Factories Rules, 1958

(2)The occupier shall also furnish any other information as may be asked for by the Chief Inspector for the purpose of this Act and the rules made thereunder.Rule prescribed under sections 41B and 112.