National Consumer Disputes Redressal
Ram Gopal Yadav vs Dr. Pushkar Anand & 2 Ors. on 29 September, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVIEW APPLICATION NO. 228 OF 2015 IN RP/4299/2014 1. RAM GOPAL YADAV ...........Appellants(s) Versus 1. DR. PUSHKAR ANAND & 2 ORS. ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE J.M. MALIK, PRESIDING MEMBER HON'BLE DR. S.M. KANTIKAR, MEMBER For the Appellant : For the Respondent :
Dated : 29 Sep 2015 ORDER Perused the review application filed by the petitioner.
There is no error apparent on the face of the record for review of our order. Hence, the review application is dismissed.
......................J J.M. MALIK PRESIDING MEMBER ...................... DR. S.M. KANTIKAR MEMBER