Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(2) in The Tamil Nadu Adaptation of Laws Order, 1970 (2)The General Clauses Act, 1897 (Central Act X of 1897) applies for the interpretation of this Order as it applies for the interpretation of a Central Act.
