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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(d) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998

(d)An industrial unit which has been sanctioned any other Subsidy such as capital investment Subsidy or interest Subsidy under any other scheme of the Government of India or Government of Rajasthan or their agencies, except rebate for timely repayment of term loan dues, shall not be eligible for interest Subsidy under the Scheme for the investment already Subsidised.