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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(1) in Tamil Nadu Panchayats (Elections) Rules, 1995

(1)The Returning Officer shall, then, make up the ballot papers and all other records into a separate packet, seal up the packet and note thereon a brief description of its contents, the election to which it relates and the date thereof.