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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(3) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

(3)The election specified under sub-section (2) shall be conducted by the election authority. The election shall be by secret ballot and in such manner as may be prescribed.