Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 33 in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963 33. An officer is entitled to draw the pay of the first stage of the time-scale with effect from the date on which he takes charge of his duties.
