Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(2)(b) in The Punjab Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1978 (b)on a certificate, in the form prescribed, from the co-operative society or co-operative societies in the area where the agriculturist resides.