Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(b) in Tamil Nadu Duty on Transfers of Property (in Municipal Areas) Act, 2009

(b)at such rate as may be fixed by the Government, not exceeding five per centum, on the amount specified below against such instrument: -