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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Jharkhand - Subsection

Section 245(1)(d) in Jharkhand Municipal Act, 2011

(d)unlawfully obstruct the flow of, or flush, draw off, or divert, or take, sewage work belonging to the municipality or break or damage any electrical transmission line maintained by the municipality, or