Section 145(1)(b) in The New Delhi Municipal Council Act, 1994

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NCT Delhi - Subsection

Section 145(1)(b) in The New Delhi Municipal Council Act, 1994

(b)in any other case, so much of the service pipe as lies between the main and the boundary of the street in which the main is laid, and includes the ferrule at the junction of the service pipe with the main, and also-

(i)where the communication pipe ends at a stopcock, that stopcock; and

(ii)any stopcock fitted on the communication pipe between the end thereof and the main;

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NCT Delhi - Subsection

Section 145(1)(b) in The New Delhi Municipal Council Act, 1994