Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(3) in Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984. (3)Interest accruing on the amounts standing to the credit of the deposit account referred to in sub-section (2) shall ensure to the said account.
