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Andhra Pradesh High Court - Amravati

M/S. Ravi Teja Stone Polishing ... vs The Addl. Commissioner, Hyd 5 Others on 19 September, 2023

                       HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No.: W.P. No.17638 of 2006

                                PROCEEDING SHEET

Sl.
No     DATE                             ORDER                                  OFFICE
                                                                                NOTE

2     19.09.2023

UDPR, J & BVLNC, J At request of learned counsel for petitioner, list this matter on 22.09.2023 along with W.P. Nos.17487, 17869 and 18069 of 2006.

________ UDPR, J _________ BVLNC, J SS