Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(d) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(d)give the intending purchaser, on payment of photocopying charges, true copies of the documents referred to in this section.