Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(1) in THE MARINE AIDS TO NAVIGATION ACT, 2021 (1)The Central Government shall accredit training organisations for imparting training to, or conduct assessments of, persons in the operation of aids tonavigation and vessel traffic services.
