National Green Tribunal
Subash Mahapatra vs State Of Odisha Principal Secretary ... on 20 January, 2020
Item No. 06
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(Through Video Conferencing)
Original Application No. 29/2019 (EZ)
Subhash Mohapatra Applicant(s)
Versus
State of Odisha & Ors. Respondent(s)
Date of hearing: 20.01.2020
CORAM : HON'BLE MR. JUSTICE S. P. WANGDI, JUDICIAL MEMBER
HON'BLE DR. SATYAWAN SINGH GARBYAL, EXPERT MEMBER
HON'BLE MR. SIDDHANTA DAS, EXPERT MEMBER
For Applicant(s): Mr. Sankar Prasad Pani, Advocate.
For Respondent(s): Mr. Mrs. Savitri Ratho, AGA for
Respondent No. 1.
Mr. B. Tripathy, Asstt. Law Officer for
Respondent No. 3.
Mr. Amit Pattanaik, AGA for Respondent
No. 6.
Mr. Gora Chand Roy Choudhury, Advocate
for Respondent No. 7.
ORDER
1. Leave has been sought for on behalf of the Respondent No. 1 to file report relating to the matter in question. Let it be done before the next date with advance copy on the Applicant.
2. List on 24.02.2020.
S.P. Wangdi, JM Dr. Satyawan Singh Garbyal, EM Siddhanta Das, EM 20th January, 2020 avt 1