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Rajasthan High Court - Jodhpur

Haribhajan And Ors vs State And Anr on 28 September, 2022

Author: Rekha Borana

Bench: Rekha Borana

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                     S.B. Civil Writ Petition No. 8442/2015

                                   Haribhajan And Ors.
                                                                                                            ----Petitioners
                                                                             Versus
                                   State And Anr.
                                                                                                          ----Respondents


                                   For Petitioner(s)               :     Mr. Akshat Verma
                                   For Respondent(s)               :     Mr. N.K. Chandak



                                                 HON'BLE MS. JUSTICE REKHA BORANA

Order 28/09/2022 Learned counsel for the petitioners prays for time to supply copy of the writ petition to learned A.G.C. Mr. Rajesh Parihar who would now be appearing on behalf of respondent No.1-State.

Time prayed for is allowed.

List the matter on 21.11.2022.

(REKHA BORANA),J 84-T.Singh, Samvedana/-

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