Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 37] [Entire Act] Union of India - Section Section 10 in The Hindu Minority And Guardianship Act, 1956 10. Incapacity of minor to act as guardian of property.— A minor shall be incompetent to act as guardian of the property of any minor.
