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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Daman and Diu - Subsection

Section 8(4) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(4)Any order made under this section may be enforced in the same manner as an order under section 488 of the Code of Criminal Procedure, 1898.