Section 15(3)(p) in The Delhi Apartment ownership Act, 1986

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NCT Delhi - Subsection

Section 15(3)(p) in The Delhi Apartment ownership Act, 1986

(p)restrictions with regard to the use and maintenance of the apartments and the use of the common areas and facilities, as may be necessary to prevent unreasonable interference in the use of each apartment and of the common areas and facilities by the several apartment owners,

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NCT Delhi - Subsection

Section 15(3)(p) in The Delhi Apartment ownership Act, 1986