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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)before such discharge, the patient releases those involved in the treatment and care from any obligation relative to the consequences of the decision by signing a written declaration or bond in that regard by the patient or the patient party if the patient is unable to do so; and