Supreme Court - Daily Orders
Jigesh Praveen Shah vs Union Of India on 18 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.41 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31437/2023
(Arising out of impugned final judgment and order dated 27-04-2023
in WP No. 5418/2022 passed by the High Court of Judicature at
Bombay)
JIGESH PRAVEEN SHAH Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.157010/2023-CONDONATION OF DELAY IN FILING)
Date : 18-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Ms. Jaikriti S. Jadeja, AOR
Mr. Amaan Shreyas, Adv.
Ms. Yashaswini Chauhan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice to the respondents.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.08.19 14:03:15 IST Reason: