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Allahabad High Court

Nisha Devi And 2 Others vs Sri Vishal Kumar Sharam,Tehsildar on 15 November, 2022

Author: Rohit Ranjan Agarwal

Bench: Rohit Ranjan Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 6205 of 2022
 

 
Applicant :- Nisha Devi And 2 Others
 
Opposite Party :- Sri Vishal Kumar Sharam,Tehsildar
 
Counsel for Applicant :- Shiv Lal
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Rohit Ranjan Agarwal,J.
 

Sri Shiv Lal, learned counsel for the applicants very fairly states that order of writ Court has been complied with.

In view of statement so made, the contempt application stands dismissed.

Order Date :- 15.11.2022 V.S.Singh