Allahabad High Court
Nisha Devi And 2 Others vs Sri Vishal Kumar Sharam,Tehsildar on 15 November, 2022
Author: Rohit Ranjan Agarwal
Bench: Rohit Ranjan Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 6205 of 2022 Applicant :- Nisha Devi And 2 Others Opposite Party :- Sri Vishal Kumar Sharam,Tehsildar Counsel for Applicant :- Shiv Lal Counsel for Opposite Party :- C.S.C. Hon'ble Rohit Ranjan Agarwal,J.
Sri Shiv Lal, learned counsel for the applicants very fairly states that order of writ Court has been complied with.
In view of statement so made, the contempt application stands dismissed.
Order Date :- 15.11.2022 V.S.Singh