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Union of India - Section

Section 11 in The State Emblem Of India (Prohibition Of Improper Use) Act, 2005

11. Power to make rules

(1)The Central Government may, by notification in the Official Gazette, make rules to carry out the purposes of this Act.
(2)In particular, and without prejudice to the generality of the foregoing powers, such rules may provide for all or any of the following matters, namely:
(a)cases and conditions regulating the use of emblem under section 4;
(b)making rules to regulate the use of the emblem in official seal of the Government and specifying restrictions and conditions relating thereto under sub-section (1) of section 6;
(c)the use of emblem on stationery, design of official seal consisting of emblem and other matters under sub-section (2) of section 6;
(d)authorising officer by general or special order for giving previous sanction for instituting prosecution under section 8; and
(e)any other matter which is required to be, or may be, prescribed.
(3)Every rule made under this section shall be laid, as soon as may be after it is made, before each House of Parliament, while it is in session, for a total period of thirty days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session or the successive sessions aforesaid, both Houses agree in making any modification in the rule or both Houses agree that the rule should not be made, the rule shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule.The ScheduleSee section 2(b)]State Emblem of IndiaDescription and DesignThe State Emblem of India is an adaptation from the Sarnath Lion Capital of Asoka which is preserved in the Sarnath Museum. The Lion Capital has four lions mounted back to back on a circular abacus. The frieze of the abacus is adorned with sculptures in high relief of an elephant, a galloping horse, a bull and a lion separated by intervening Dharma Chakras. The abacus rests on a bell-shaped lotus.The profile of the Lion Capital showing three lions mounted on the abacus with a Dharma Chakra in the centre, a bull on the right and a galloping horse on the left, and outlines of Dharma Chakras on the extreme right and left has been adopted as the State Emblem of India. The bell-shaped lotus has been omitted.The motto Satyameva Jayate Truth alone triumphs written in Devanagari script below the profile of the Lion Capital is part of the State Emblem of India.The State Emblem of India shall conform to the designs as set out in Appendix I or Appendix II.Appendix INote .This design is in simplified form and meant for reproduction in small sizes, such as for use in stationery, seals and die-printing.Appendix IINote .This design is more detailed and meant for reproduction in bigger sizes.