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State of Andhra Pradesh - Section

Section 91 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

91. Government's orders on discrepancy.

- If there is any discrepancy in interpreting the rules, the matter shall be referred to Government and orders passed thereon shall be final.List of Forms, Registers, Schedules and Tables
SI. No. Form No. Details Reference
1 Schedule I Function Codes Rule 5
2 Schedule II Account Codes -Income Rule 6 (a)
3 Schedule III Account Codes -Expenses Rule 6 (b)
4 Schedule IV Account Codes -Liabilities s Rule 6 (c)
5 Schedule V Account Codes -Assets Rule 6 (d)
6 Form 1 Cash Book Rule 11
7 Form 2 Journal Book Rule 12
8 Form 3 Ledger Rule 13
9 Form 4 Receipt Voucher Rule 15
10 Form 5 Payment Voucher Rule 16
11 Form 6 Contra Voucher Rule 17
12 Form 7 Journal Voucher Rule 18
13 Form 22 Summary Statement of Bills Raised Rule 20 (3) & 45 (6)
14 Form 8 Receipt Rule 24 (3)
15 Form 9 Receipt Register Rule 24 (5)
16 Form 10 Statement on Status of Cheques Received Rule 24 (7)
17 Form 11 Collection Register Rule 27
18 Form 12 Summary of Daily Collection Rule 28
19 Form 33 Function -wise Income Subsidiary Ledger Rule 31
20 Form 13 Register of Bills for Payment Rule 34 (4)
21 Form 14 Payment Order Rule 34 (6) & 73 (2)
22 Form 17 Register of Permanent Advance Rule 38 (3) & 70 (4)
23 Form 15 Cheque Issue Register Rule 39
24 Form 41 Bank Advice Rule 40 (2)
25 Form 42 Register of Bank Advices Rule 40 (5)
26 Form 34 Function-wise Expenditure Subsidiary Ledger Rule 43
27 Form 20 Demand Register Rule 45 (2), 52 (2), 53 (2) and 54 (2)
28 G1 Grant Register Rule 58
29 Form 32 Register of Land Rule 63 (1) (a)
30 Form 30 Register of Immovable Properties Rule 63 (1) (b)
31 Form 31 Register of Movable Properties Rule 63 (1) (c)
32 Form 36 Register of Public Lighting System Rule 63 (1) (d)
33 Form 35 Asset Replacement Register Rule 66
34 Form 16 Register of Advances Rule 68
35 IN1 Investment Ledger/Register Rule 71
36 Form 18 Register of Deposits Rule 72
37 Form 19 Summary Statement of Deposits Adjusted Rule 73 (4)
38 BR 1 Register of Loans Rule 75
39 BR 2 Register of Debentures Rule 76
40 BR 3 Register of Sinking Funds Rule 77
41 EM 1 Register of Earmarked Funds Rule 78
42 Table 9.19 Receipt and Payment Account Rule 81 (2) & 83 (7)
43 Table 9.14 Trial Balance Rule 82
44 Table 9.17 Balance Sheet Rule 83 (4)
45 Table 9.16 Income and Expenditure Statement Rule 83 (5)
46 Table 9.18 Statement of Cash Flow Rule 83 (6)