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Madhya Pradesh High Court

Banti @ Mukesh vs State Of M.P. on 13 January, 2026

1 CRA-677-2013 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 677 of 2013 (BANTI @ MUKESH Vs STATE OF M.P. ) Dated : 13-01-2026 Ajeet Singh Bhadoriya - Advocate for the petitioner.

Rajendra Singh Yadav appearing on behalf of Advocate General.

In compliance to bailable warrant issued by this Court on 28.08.2025 appellant- Banti @ Mukesh is present before this Court.

He is duly identified by his counsel. His present is marked.

Now appellant is directed to appear before the Registry of this Court on 16.06.2026 and thereafter, on subsequent dates as may be fixed by the Office.

(PUSHPENDRA YADAV) JUDGE Chandni Signature Not Verified Signed by: CHANDNI NARWARIYA Signing time: 1/14/2026 10:53:38 AM