Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(8) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014 (8)The changes to the terms and conditions of the loans shall be reflected from the date of such re-financing.
