Section 2(12) in Tamil Nadu Private Colleges (Regulation) Act, 1976
(12)"University" means the [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 1 28 of 1996).] University, the Madurai University or, as the case may be, any other University that may be established in the State of Tamil Nadu under any law.
