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State of Uttar Pradesh - Section
Section 29 in The U.P. Prohibition (Excise) Gazetted Service Rules, 1982
29. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard.Appendix I[See rule 4 (2)]| Name of the Post | Permanent | Temporary | ||
| (1) | State Prohibition Officer, U. P. | ... | 1 | ... |
| (2) | Deputy State Prohibition Officer | ... | 1 | ... |
| (3) | Prohibition and Social Uplift Officer | ... | 8 | ... |