Himachal Pradesh High Court
Vijay Kumar vs . Hrtc And Another on 16 July, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Vijay Kumar Vs. HRTC and another Ex. Pet. No.637 of 2024 .
16.07.2024 Present: Mr. Himanshu Kapila, Advocate, for the petitioner.
Mr. Raman Jamalta, Advocate, for the respondents.
Notice. Mr. Raman Jamalta, learned Standing Counsel, appears and waives service of notice on behalf of the respondents.
Compliance affidavit/reply be filed within three weeks. List thereafter.
Jyotsna Rewal Dua
July 16, 2024 Judge
Mukesh
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