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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(5) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(5)Affected vendors shall be relocated so as to improve their livelihoods and standards of living or at least to restore them, in real terms to pre-evicted levels;